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M/S.Bihani Enterprises, vs M/S.Siddiqui Poultry Farms
2023 Latest Caselaw 2980 Tel

Citation : 2023 Latest Caselaw 2980 Tel
Judgement Date : 6 October, 2023

Telangana High Court

M/S.Bihani Enterprises, vs M/S.Siddiqui Poultry Farms on 6 October, 2023

Bench: K. Sarath

         THE HONOURABLE SRI JUSTICE K.SARATH

                   CCCA No.425 of 2003

JUDGMENT :

01. On 06.09.2023 when the matter was called, there was

no representation and, therefore, the matter was directed

to be listed today under the caption "for Dismissal". Even

today, when the matter is called, there is no

representation. It seems that appellant is not interested to

prosecute this appeal.

2. Accordingly, the CCCA is dismissed for

Non-prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, in this

appeal shall stand closed.

____________________ JUSTICE K.SARATH

Date: 06.10.2023 trr

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