Citation : 2023 Latest Caselaw 2976 Tel
Judgement Date : 6 October, 2023
THE HONOURABLE SRI JUSTICE K.SARATH
CCCA No.15 OF 2004
JUDGMENT :
1 On 06.09.2023 when the matter was called, there
was no representation and, therefore, the matter was
directed to be listed today under the caption "for
Dismissal". Even today, when the matter is called, there is
no representation. It seems that appellant is not
interested to prosecute this case.
2. Accordingly, the CCCA is dismissed for
Non-prosecution/default. No order as to costs.
3. Pending miscellaneous applications, if any, in this
appeal shall stand closed.
____________________ JUSTICE K.SARATH
Date: 06.10.2023 trr
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