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The Commissioner vs M/S. Kwality Construction ...
2023 Latest Caselaw 2975 Tel

Citation : 2023 Latest Caselaw 2975 Tel
Judgement Date : 6 October, 2023

Telangana High Court

The Commissioner vs M/S. Kwality Construction ... on 6 October, 2023

Bench: K. Sujana

        THE HON'BLE SMT. JUSTICE K. SUJANA

                   APPEAL SUIT No.226 of 2017
JUDGMENT:

There is no representation on behalf of the appellant on

04.08.2023, 18.08.2023 and 15.09.2023. Despite listing the

matter under the caption 'for dismissal', even today, there is

no representation on behalf of the appellant.

Therefore, this Appeal Suit is dismissed for non-

prosecution. There shall be no order as to costs.

As a sequel, the miscellaneous petitions, if any, pending

in the Appeal Suit shall stand closed.

______________ K.SUJANA, J

DATE: 06.10.2023 SAI

SKS,J A.S.No.226 of 2017

THE HON'BLE SMT. JUSTICE K. SUJANA

APPEAL SUIT No.226 of 2017

Date: 06.10.2023 SAI

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