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Syed Kazim Ali Hashmi vs Sri Punukollu Satyanarayana
2023 Latest Caselaw 2970 Tel

Citation : 2023 Latest Caselaw 2970 Tel
Judgement Date : 6 October, 2023

Telangana High Court
Syed Kazim Ali Hashmi vs Sri Punukollu Satyanarayana on 6 October, 2023
Bench: Sambasivarao Naidu
      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                    C.C.C.A NO.360 OF 2019


JUDGMENT :

Learned counsel for the appellant seeks permission

of this Court to withdraw this appeal.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall stand

closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 06.10.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

C.C.C.A NO.360 OF 2019

DATED 06.10.2023

YNK

 
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