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United India Insurance Co. Ltd. vs Debekar Gangaram
2023 Latest Caselaw 2967 Tel

Citation : 2023 Latest Caselaw 2967 Tel
Judgement Date : 6 October, 2023

Telangana High Court

United India Insurance Co. Ltd. vs Debekar Gangaram on 6 October, 2023

Bench: Sambasivarao Naidu

      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                    M.A.C.M.A NO.3099 OF 2017


JUDGMENT :

Learned counsel for the appellant seeks permission

of this Court to withdraw this appeal.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as

withdrawn.

Pending miscellaneous applications, if any, shall stand

closed. No costs.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 06.10.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

M.A.C.M.A NO.3099 OF 2017

DATED 06.10.2023

YNK

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