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Marikanti Ramanjaneya Reddy vs Marikanti Raghunandan Reddy
2023 Latest Caselaw 2916 Tel

Citation : 2023 Latest Caselaw 2916 Tel
Judgement Date : 5 October, 2023

Telangana High Court
Marikanti Ramanjaneya Reddy vs Marikanti Raghunandan Reddy on 5 October, 2023
Bench: Sambasivarao Naidu
      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

               SECOND APPEAL NO.1319 OF 2017


JUDGMENT :

Learned counsel for the appellants has informed this

Court that the property involved in this Second Appeal has been

acquired for 'Karigana Project'. Therefore, nothing survives for

adjudication and the matter has become infructuous.

2. Taking on record the said submission, this appeal is

dismissed as infructuous.

Pending miscellaneous application, if any, shall stand

closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 05.10.2023 YNK THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

SECOND APPEAL NO.1319 OF 2017

DATED 05.10.2023

YNK

 
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