Kunuthur Srichand Reddy vs Govindareddygari Deepti
2023 Latest Caselaw 2912 Tel

          HON'BLE SRI JUSTICE K. LAKSHMAN

AND HON'BLE SMT JUSTICE K. SUJANA

FAMILY COURT APPEAL No.237 of 2019

JUDGMENT: (per Hon'ble Sri Justice K. Lakshman)

Sri Ch. Venkat Raman, learned counsel for the

appellant filed a letter dated 03-10-2023 before the

Registry seeking permission of this Court to withdraw the

present Family Court Appeal.

Permission is accorded.

Accordingly, this Family Court Appeal is dismissed as

withdrawn. There shall be no order as to costs. As a

sequel, the miscellaneous petitions, if any, pending in the

Family Court Appeal shall stand closed.

____________________ K. LAKSHMAN, J

_________________ K. SUJANA, J October 05, 2023 PN

HON'BLE SRI JUSTICE K. LAKSHMAN AND HON'BLE SMT JUSTICE K. SUJANA

FAMILY COURT APPEAL No.237 of 2019 (per Hon'ble Sri Justice K. Lakshman)

October 05, 2023 PN