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Mohd. Roshan Khan, vs Mohd.Iqbal Ali,
2023 Latest Caselaw 2848 Tel

Citation : 2023 Latest Caselaw 2848 Tel
Judgement Date : 3 October, 2023

Telangana High Court

Mohd. Roshan Khan, vs Mohd.Iqbal Ali, on 3 October, 2023

Bench: M.Laxman

            THE HON'BLE SRI JUSTICE M. LAXMAN

                SECOND APPEAL NO.329 OF 2002

JUDGMENT:

1. On 19.09.2023 there was no representation from the

appellants and the matter is posted to 25.09.2023 under the

caption for dismissal. Inspite of the matter is listed under the

caption for dismissal; on 25.09.2023 also there was no

representation and posted the matter to 03.10.2023. Today also

there is no representation from the appellants.

2. The appeal pertains to the year 2002 and the appellants are

not evincing any interest in prosecuting the case.

3. Accordingly, Second Appeal is dismissed for non-

prosecution. No costs. Miscellaneous petitions, pending if any,

shall stand closed.

_______________ M.LAXMAN, J Date: 03.10.2023.

pld

THE HON'BLE SRI JUSTICE M. LAXMAN

SECOND APPEAL NO.329 OF 2002

Date: 03.10.2023

pld

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