The Singareni Collieries Co. ... vs Rasakatla Madanaiah
2023 Latest Caselaw 4149 Tel

      THE HON'BLE CHIEF JUSTICE SRI PINAKI CHANDRA GHOSE
                              AND
            THE HON'BLE SRI JUSTICE B.N. RAO NALLA

               Writ Appeal No.757 of 2002

                         DATED:23.1.2013

Between:
B. Raghunath

                                                  ... Appellant
And

The Board of Directors,
Rayalaseema Grameena Bank,
Cuddapah and others.


                                               .... Respondents

THE HON'BLE CHIEF JUSTICE SRI PINAKI CHANDRA GHOSE AND THE HON'BLE SRI JUSTICE B.N. RAO NALLA

Writ Appeal No.757 of 2002

Judgment: (per the Hon'ble Chief Justice Sri Pinaki Chandra Ghose)

Today, when the matter was called for hearing, none appeared for the appellant nor any representation was made on his behalf.

Under the circumstances, the Writ Appeal is dismissed for default.

No costs.

__________________________ PINAKI CHANDRA GHOSE, HCJ

________________ B.N. RAO NALLA, J 23.1.2013

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