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Prasad Ch vs Sudhakar Reddy K
2023 Latest Caselaw 4135 Tel

Citation : 2023 Latest Caselaw 4135 Tel
Judgement Date : 18 November, 2023

Telangana High Court

Prasad Ch vs Sudhakar Reddy K on 18 November, 2023

Bench: Sambasivarao Naidu

      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

I.A.NOS.1 OF 2019 IN/AND M.A.C.M.A.NOS.128, 139 AND 140 OF 2019

COMMON JUDGMENT :

None appeared for the petitioner/appellant. On perusal

of the proceeding sheet, it depicts that since the beginning there

was no representation for the petitioner/appellant. Thus, it

appears that the petitioner/appellant is not interested to

prosecute the matter vigilantly and diligently anymore. Therefore,

these applications are liable to be dismissed for non-prosecution.

2. Accordingly, these applications are dismissed for non-

prosecution. As a consequence thereof, these appeals are rejected.

Pending miscellaneous application, if any, shall stand

closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 18.11.2023 YNK

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