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Narsina Rajendra Prasad, ... vs Podishetti Satya Narayana, ...
2023 Latest Caselaw 4101 Tel

Citation : 2023 Latest Caselaw 4101 Tel
Judgement Date : 17 November, 2023

Telangana High Court

Narsina Rajendra Prasad, ... vs Podishetti Satya Narayana, ... on 17 November, 2023

Bench: K. Sujana

         THE HONOURABLE SMT JUSTICE K. SUJANA

APPEAL SUIT No.1078 of 2017

ORAL JUDGMENT :

Learned counsel for the appellant submits that he has filed

memo dated 31.10.2023 stating that the matter is compromised by

way of settlement out of the Court and the appellant does not

intend to press the appeal. As such, seeks permission of this Court

to dismiss the appeal as not pressed.

Permission as sought for, is accorded.

Accordingly, the Appeal Suit is "dismissed as not pressed".

There shall be no order as to costs.

As a sequel, miscellaneous petitions, pending if any, shall

stand closed.

______________ K.SUJANA, J

DATE: 17.11.2023 SAI

HON'BLE SMT JUSTICE K. SUJANA

APPEAL SUIT No.1078 of 2017

November 17th, 2023

SAI

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