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Sri. Thati Vinesh Kumar And ... vs Sri. Akula Anand Rao
2023 Latest Caselaw 4096 Tel

Citation : 2023 Latest Caselaw 4096 Tel
Judgement Date : 17 November, 2023

Telangana High Court
Sri. Thati Vinesh Kumar And ... vs Sri. Akula Anand Rao on 17 November, 2023
Bench: Sambasivarao Naidu
      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                     C.C.C.A.NO.319 OF 2019


JUDGMENT :

None appeared for the appellants, though today the

matter was listed under caption 'for dismissal'. On perusal of the

proceeding sheet, it depicts that since the beginning, there was no

representation for the appellants and the appellants did not evince

any interest to proceed with the matter. Thus, it appears that the

appellants are not interested to prosecute the matter vigilantly

and diligently anymore. Therefore, this appeal is dismissed for

non-prosecution.

2. Accordingly, this appeal is dismissed for non-

prosecution.

Pending miscellaneous application, if any, shall stand

closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 17.11.2023 YNK

 
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