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Syed Hameeduddin And 4 Others vs Syed Habeebuddin
2023 Latest Caselaw 4093 Tel

Citation : 2023 Latest Caselaw 4093 Tel
Judgement Date : 17 November, 2023

Telangana High Court

Syed Hameeduddin And 4 Others vs Syed Habeebuddin on 17 November, 2023

Bench: Sambasivarao Naidu

      THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU

                     C.C.C.A.NO.314 OF 2019


JUDGMENT :

None appeared for the appellants, though today the

matter was listed under the caption 'for dismissal'. On perusal of

the proceeding sheet, it depicts that since the beginning, there

was no representation for the appellants and the appellants did

not evince any interest to proceed with the matter. Thus, it

appears that the appellants are not interested to prosecute the

matter vigilantly and diligently anymore. Therefore, this appeal is

dismissed for non-prosecution.

2. Accordingly, this appeal is dismissed for non-

prosecution.

Pending miscellaneous application, if any, shall stand

closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 17.11.2023 YNK

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