Citation : 2023 Latest Caselaw 4089 Tel
Judgement Date : 17 November, 2023
THE HONOURABLE SRI JUSTICE SAMBASIVA RAO NAIDU
C.C.C.A.NO.276 OF 2019
JUDGMENT :
None appeared for the appellants, though today the
matter was listed under the caption 'for dismissal'. On perusal of
the proceeding sheet, it depicts that since the beginning there was
no representation for the appellants and the appellants did not
evince any interest to proceed with the matter. Thus, it appears
that the appellants are not interested to prosecute the matter
vigilantly and diligently anymore. Therefore, this appeal is
dismissed for non-prosecution.
2. Accordingly, this appeal is dismissed for non-
prosecution.
Pending miscellaneous application, if any, shall stand
closed.
___________________________________ JUSTICE SAMBASIVA RAO NAIDU DATED 17.11.2023 YNK
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