Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Haji Abdul Kareem, New Road, Shah ... vs A.Fatima Begum, Bahadurpura, ...
2023 Latest Caselaw 4070 Tel

Citation : 2023 Latest Caselaw 4070 Tel
Judgement Date : 16 November, 2023

Telangana High Court

Haji Abdul Kareem, New Road, Shah ... vs A.Fatima Begum, Bahadurpura, ... on 16 November, 2023

Bench: M.G.Priyadarsini

     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

      CIVIL MISCELLANEOUS APPEAL No. 58 OF 2009


JUDGMENT:

In spite of giving fair opportunities, as there was no

representation for the appellant on the earlier occasion, the

matter, which pertains to the year 2009, was directed to be

listed today under the caption 'For Dismissal'. Even today, there

is no representation for the appellant. It is presumed that the

appellant is not interested to proceed with the appeal.

Hence, the Civil Miscellaneous Appeal is dismissed for

non-prosecution. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

16.11.2023 gms

THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

CIVIL MISCELLANEOUS APPEAL No. 58 OF 2009

16.11.2023

gms

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media