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Chintalapally Manikya Reddy Died ... vs Chinthapalli Laxmi Narayan Reddy
2023 Latest Caselaw 4069 Tel

Citation : 2023 Latest Caselaw 4069 Tel
Judgement Date : 16 November, 2023

Telangana High Court

Chintalapally Manikya Reddy Died ... vs Chinthapalli Laxmi Narayan Reddy on 16 November, 2023

Bench: M.G.Priyadarsini

     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI


                APPEAL SUIT No. 563 OF 2019


JUDGMENT:

The learned counsel for the appellants filed memo

seeking permission of this Court to withdraw the appeal as the

parties have settled the dispute amicably out of the Court.

Permission is accorded and the Appeal Suit is dismissed

as withdrawn. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

16.11.2023 gms

THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

APPEAL SUIT No. 563 OF 2019

Dated: 16.11.2023

gms

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