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United India Insurance Co Ltd ... vs Smt Swarnalatha And 3 Others
2023 Latest Caselaw 4049 Tel

Citation : 2023 Latest Caselaw 4049 Tel
Judgement Date : 15 November, 2023

Telangana High Court
United India Insurance Co Ltd ... vs Smt Swarnalatha And 3 Others on 15 November, 2023
Bench: M.G.Priyadarsini
     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

     CIVIL MISCELLANEOUS APPEAL No. 1035 OF 2006


JUDGMENT:

In spite of giving fair opportunities, as there was no

representation for the appellant on the earlier occasion, the

matter, which pertains to the year 2006, was directed to be

listed today under the caption 'For Dismissal'. Even today, there

is no representation for the appellant. It is presumed that the

appellant is not interested to proceed with the appeal.

Hence, the Civil Miscellaneous Appeal is dismissed for

non-prosecution. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

15.11.2023 gms

THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

CIVIL MISCELLANEOUS APPEAL No. 1035 OF 2006

15.11.2023

gms

 
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