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The Telangana State Road ... vs B.Yesu
2023 Latest Caselaw 3900 Tel

Citation : 2023 Latest Caselaw 3900 Tel
Judgement Date : 14 November, 2023

Telangana High Court

The Telangana State Road ... vs B.Yesu on 14 November, 2023

Bench: Alok Aradhe, N.V.Shravan Kumar

     THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE

AND THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR

WRIT APPEAL No.1073 of 2023

JUDGMENT: (per the Hon'ble the Chief Justice Alok Aradhe)

Mr. Thoom Srinivas, learned Standing Counsel for

TSRTC appears for the appellants.

2. Learned counsel for the appellants seeks leave of this

Court to withdraw the Writ Appeal.

3. In view of aforesaid submission, the Writ Appeal is

dismissed as withdrawn.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

___________________ ALOK ARADHE, CJ

________________________ N.V.SHRAVAN KUMAR, J 14th NOVEMBER, 2023.

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