Mr. Shahnawaz Hussain vs M/S. Victory Avenues Pvt. Ltd.
2023 Latest Caselaw 3864 Tel

       THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
                          AND
       THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR

                   WRIT APPEAL No.1071 OF 2023
JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

       Mr. Ravikiran Singh, learned counsel for the appellants.

       Mr. T. Srikanth Reddy, learned Government Pleader for

Revenue for respondent Nos.2 to 4.

2. Learned counsel for the appellants seeks leave of this

Court to withdraw the writ appeal with liberty to file an application

seeking vacation of the ad interim order dated 11.07.2023 passed

by the learned Single Judge in I.A.No.1 of 2023 in W.P.No.18025

of 2023.

3. In view of the aforesaid submission, the writ appeal is

dismissed as withdrawn, with liberty as aforesaid. There shall be

no order as to costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

_________________ ALOK ARADHE, CJ

______________________ N.V.SHRAVAN KUMAR, J Date:10.11.2023 Lrkm