B.Yadaiah vs The State Of Telangana
2023 Latest Caselaw 3863 Tel

     THE HON'BLE THE CHIEF JUSTICE ALOK ARADHE
                        AND
     THE HON'BLE SRI JUSTICE N.V.SHRAVAN KUMAR

                  WRIT APPEAL No.1066 OF 2023
JUDGMENT: (Per the Hon'ble the Chief Justice Alok Aradhe)

         Mr. Shafath Ahmed Khan, learned counsel for the appellant.

         Mr. T. Srikanth Reddy, learned Government Pleader for

Revenue Department (Stamps and Registration) for respondent

Nos.1 to 7.

Mr. H. Rajesh Kumar, learned counsel for respondent Nos.8

to 13.

2. Learned counsel for the appellant seeks leave of this Court to

withdraw the writ appeal with liberty to file a civil suit.

3. In view of the aforesaid submission, the writ appeal is

dismissed as withdrawn, with liberty as aforesaid. There shall be

no order as to costs.

As a sequel, miscellaneous petitions, pending if any, stand

closed.

__________________ ALOK ARADHE, CJ

________________________ N.V.SHRAVAN KUMAR, J Date:10.11.2023 Lrkm