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Sri. Rh Sunder Rao vs K. Narender Reddy
2023 Latest Caselaw 3860 Tel

Citation : 2023 Latest Caselaw 3860 Tel
Judgement Date : 10 November, 2023

Telangana High Court
Sri. Rh Sunder Rao vs K. Narender Reddy on 10 November, 2023
Bench: M.G.Priyadarsini
     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI


     CIVIL MISCELLANEOUS APPEAL No. 291 OF 2018


JUDGMENT:

Learned counsel for the appellants seek permission of

this Court to withdraw the appeal.

Permission is accorded and the appeal is accordingly

dismissed as withdrawn. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

10.11.2023 gms

 
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