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A. Narsing Rao vs Om Prakash Kakani
2023 Latest Caselaw 3845 Tel

Citation : 2023 Latest Caselaw 3845 Tel
Judgement Date : 10 November, 2023

Telangana High Court

A. Narsing Rao vs Om Prakash Kakani on 10 November, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                   C.C.C.A.No.83 of 2004

JUDGMENT:

Today when the matter is taken up for hearing,

learned Counsel appearing for the appellant submitted

that he has no instructions from the client and in view of

the same he filed memo in CCCAUSR.No.109808 of 2023

in the Registry.

2. In view of the submissions made by the learned

Counsel for the appellant, the C.C.C.A., is dismissed for

non-prosecution/default. No order as to costs.

3. Pending miscellaneous applications, if any, shall

stand closed.

____________________ JUSTICE K.SARATH

Date:10.11.2023 spk

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