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Reliance General Insurance ... vs Hidma , Eelma
2023 Latest Caselaw 3844 Tel

Citation : 2023 Latest Caselaw 3844 Tel
Judgement Date : 10 November, 2023

Telangana High Court

Reliance General Insurance ... vs Hidma , Eelma on 10 November, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                   C.M.A.No.220 of 2021

JUDGMENT:

When the matter is taken up for hearing, the learned

Counsel appearing for the appellants submitted that the

matter has been settled before the Lok Adalat, High Court

Legal Services Committee for the State of Telangana,

Hyderabad and an Award has been passed on 30.09.2023

and also filed copy thereof.

2. In view of the Award dated 30.09.2023 passed by the

Lok Adalat, Hyderabad, this Civil Miscellaneous Appeal is

disposed of in terms of the Award.

3. Miscellaneous applications pending, if any, shall also

stand closed. There shall be no order as to costs.

_____________________ JUSTICE K.SARATH

Dated:10.11.2023

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