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Sallangula Lalaiah vs Ankati Sathyamaiah And 8 Ors
2023 Latest Caselaw 3843 Tel

Citation : 2023 Latest Caselaw 3843 Tel
Judgement Date : 10 November, 2023

Telangana High Court

Sallangula Lalaiah vs Ankati Sathyamaiah And 8 Ors on 10 November, 2023

Bench: M.G.Priyadarsini

         THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

          CIVIL MISCELLANEOUS APPEAL No.622 of 2010


JUDGMENT:

In spite of giving fair opportunities, learned counsel for the

appellant has not taken any steps to proceed with the appeal.

Hence, the Civil Miscellaneous Appeal stands dismissed for

default. No order as to costs.

Miscellaneous applications, if any, pending shall stand

dismissed.

______________________________ JUSTICE M.G. PRIYADARSINI

10.11.2023 gms

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