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Syed Haseena Begum And 3 Others vs Kumba Kondaiah And Another
2023 Latest Caselaw 3808 Tel

Citation : 2023 Latest Caselaw 3808 Tel
Judgement Date : 9 November, 2023

Telangana High Court

Syed Haseena Begum And 3 Others vs Kumba Kondaiah And Another on 9 November, 2023

Bench: M.G.Priyadarsini

     THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

     CIVIL MISCELLANEOUS APPEAL No. 1038 OF 2009


JUDGMENT:

In spite of giving fair opportunities, as there was no

representation for the appellants on the earlier occasion, the

matter, which pertains to the year 2009, was directed to be

listed today under the caption 'For Dismissal'. Even today, there

is no representation for the appellants. It is presumed that the

appellants are not interested to proceed with the appeal.

Hence, the Civil Miscellaneous Appeal is dismissed for

non-prosecution. No order as to costs.

Miscellaneous applications, if any, pending shall stand

closed.

__________________________ JUSTICE M.G.PRIYADARSINI

09.11.2023 gms

THE HON'BLE SMT JUSTICE M.G.PRIYADARSHINI

CIVIL MISCELLANEOUS APPEAL No. 1038 OF 2009

09.11.2023

gms

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