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Mohd. Abdul Latheef vs Pidiyala Prabhakar
2023 Latest Caselaw 3805 Tel

Citation : 2023 Latest Caselaw 3805 Tel
Judgement Date : 9 November, 2023

Telangana High Court

Mohd. Abdul Latheef vs Pidiyala Prabhakar on 9 November, 2023

Bench: K. Sujana

         THE HONOURABLE SMT. JUSTICE K. SUJANA

M.A.C.M.A.No.3634 of 2009

ORAL JUDGMENT:

Pursuant to the request made by the counsel appearing

for both the parties, the matter was referred to Lok Adalat.

The matter was settled before the Lok Adalat and an

award was passed by the Lok Adalat on 09.09.2023.

In view of the above, the M.A.C.M.A. is disposed of in

terms of the award passed by the Lok Adalat. There shall be

no order as to costs.

As a sequel, miscellaneous petitions, pending if any,

shall stand closed.

______________ K.SUJANA, J

DATE: 09.11.2023 SAI

THE HON'BLE SMT. JUSTICE K. SUJANA

M.A.C.M.A.No.3634 of 2009

November 09th, 2023

SAI

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