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Shriram General Insurance ... vs Elabotharam Mallesham Alias ...
2023 Latest Caselaw 3798 Tel

Citation : 2023 Latest Caselaw 3798 Tel
Judgement Date : 9 November, 2023

Telangana High Court

Shriram General Insurance ... vs Elabotharam Mallesham Alias ... on 9 November, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                M.A.C.M.A.No.189 of 2023

JUDGMENT:

When the matter is taken up for hearing, the learned

Counsel appearing for the appellants submitted that the

matter has been settled before the Lok Adalat, High Court

Legal Services Committee for the State of Telangana,

Hyderabad and an Award has been passed on 09.09.2023

and also filed copy thereof.

2. In view of the Award dated 09.09.2023 passed by the

Lok Adalat, Hyderabad, this Motor Accidents Civil

Miscellaneous Appeal is disposed of in terms of the Award.

3. Miscellaneous applications pending, if any, shall also

stand closed. There shall be no order as to costs.

_____________________ JUSTICE K.SARATH

Dated:09.11.2023

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