Expand

O P Jindal Global University

trademarkclick

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Shriram General Insurance Co. Ltd vs Sadula Madhuri
2023 Latest Caselaw 3796 Tel

Citation : 2023 Latest Caselaw 3796 Tel
Judgement Date : 9 November, 2023

Telangana High Court

Shriram General Insurance Co. Ltd vs Sadula Madhuri on 9 November, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                M.A.C.M.A.No.731 of 2022

JUDGMENT:

When the matter is taken up for hearing, the learned

Counsel appearing for the appellants submitted that the

matter has been settled before the Lok Adalat, High Court

Legal Services Committee for the State of Telangana,

Hyderabad and an Award has been passed on 09.09.2023

and also filed copy thereof.

2. In view of the Award dated 09.09.2023 passed by the

Lok Adalat, Hyderabad, this Motor Accidents Civil

Miscellaneous Appeal is disposed of in terms of the Award.

3. Miscellaneous applications pending, if any, shall also

stand closed. There shall be no order as to costs.

_____________________ JUSTICE K.SARATH

Dated:09.11.2023

spk

Download the LatestLaws.com Mobile App

Join latestlaws whatsapp group

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

start up India

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs