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M/S. Reliance General Insurance ... vs Siripurarn Chnadra Mohan
2023 Latest Caselaw 3789 Tel

Citation : 2023 Latest Caselaw 3789 Tel
Judgement Date : 9 November, 2023

Telangana High Court
M/S. Reliance General Insurance ... vs Siripurarn Chnadra Mohan on 9 November, 2023
Bench: Sambasivarao Naidu
  THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

               M.A.C.M.A.No.2610 OF 2018


JUDGMENT:

During the pendency of the appeal, the matter was

referred to the Lok Adalat, and the same was settled before

the Lok Adalat, vide Award dated 09.09.2023.

2. Accordingly, this MACMA is disposed of, in terms

of the award passed by the Lok Adalat. No order as to

costs.

Consequently, miscellaneous applications, if any,

pending, in this appeal shall stand closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU Date: 09.11.2023 PSSK

 
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