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Apsrtc Now Tsrtc vs Uppula Shashank , Shashanth
2023 Latest Caselaw 3783 Tel

Citation : 2023 Latest Caselaw 3783 Tel
Judgement Date : 9 November, 2023

Telangana High Court

Apsrtc Now Tsrtc vs Uppula Shashank , Shashanth on 9 November, 2023

Bench: Sambasivarao Naidu

  THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

                M.A.C.M.A.No.890 OF 2018


JUDGMENT:

During the pendency of the appeal, the matter was

referred to the Lok Adalat, and the same was settled before

the Lok Adalat, vide Award dated 09.09.2023.

2. Accordingly, this MACMA is disposed of, in terms

of the award passed by the Lok Adalat. No order as to

costs.

Consequently, miscellaneous applications, if any,

pending, in this appeal shall stand closed.

___________________________________ JUSTICE SAMBASIVA RAO NAIDU Date: 09.11.2023 PSSK

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