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The New India Assurane Company ... vs Potla Rajiv And Anr
2023 Latest Caselaw 3747 Tel

Citation : 2023 Latest Caselaw 3747 Tel
Judgement Date : 8 November, 2023

Telangana High Court

The New India Assurane Company ... vs Potla Rajiv And Anr on 8 November, 2023

Bench: P.Sree Sudha

      THE HONOURABLE SMT JUSTICE P. SREE SUDHA
                M.A.C.M.A. No. 1019 OF 2012

JUDGMENT:

On 09.09.2023, the matter was settled before the

Lok Adalat held at Hyderabad and an Award was passed by the

Lok Adalat.

In view of the same, the M.A.C.M.A. is disposed of in terms

of the Award, dated 09.09.2023, passed by the Lok Adalat.

There shall be no order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

_______________ P. SREE SUDHA, J Date: 08.11.2023 Chs

THE HONOURABLE SMT JUSTICE P. SREE SUDHA

M.A.C.M.A. No. 1019 OF 2012

08.11.2023

Chs

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