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The A.P.S.R.T.C., vs Kasukurthi Rathala,
2023 Latest Caselaw 3734 Tel

Citation : 2023 Latest Caselaw 3734 Tel
Judgement Date : 8 November, 2023

Telangana High Court
The A.P.S.R.T.C., vs Kasukurthi Rathala, on 8 November, 2023
Bench: P.Sree Sudha
      THE HONOURABLE SMT JUSTICE P. SREE SUDHA
                M.A.C.M.A. No. 1638 OF 2014

JUDGMENT:

On 09.09.2023, the matter was settled before the

Lok Adalat held at Hyderabad and an Award was passed by the

Lok Adalat.

In view of the same, the M.A.C.M.A. is disposed of in terms

of the Award, dated 09.09.2023, passed by the Lok Adalat.

There shall be no order as to costs.

Pending miscellaneous applications, if any, shall stand

closed.

_______________ P. SREE SUDHA, J Date: 08.11.2023 Chs

 
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