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U.S. Sachin Kumar vs V. Janaki Devi
2023 Latest Caselaw 3606 Tel

Citation : 2023 Latest Caselaw 3606 Tel
Judgement Date : 6 November, 2023

Telangana High Court

U.S. Sachin Kumar vs V. Janaki Devi on 6 November, 2023

Bench: K. Sarath

       THE HONOURABLE SRI JUSTICE K.SARATH

                   CCCA No.295 of 2004

JUDGMENT:

1. Today when the matter is taken up hearing, the

learned Counsel appearing for the appellants would

submit they have no instruction to prosecute the case as

they have given no objection long back.

2. Accordingly, recording the aforementioned

submission the CCCA is dismissed for

Non-prosecution. No order as to costs.

3. Pending miscellaneous applications, if any, in this

appeal shall stand closed.

____________________ JUSTICE K.SARATH

Date: 06.11.2023 trr

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