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J. Prabhakar Reddy vs J. Janga Reddy
2023 Latest Caselaw 3568 Tel

Citation : 2023 Latest Caselaw 3568 Tel
Judgement Date : 3 November, 2023

Telangana High Court
J. Prabhakar Reddy vs J. Janga Reddy on 3 November, 2023
Bench: M.G.Priyadarsini
     THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI

                   APPEAL SUIT No.248 of 2021


JUDGMENT:

1. Pursuant to the request made by the Counsel appearing for

both the parties, the matter was referred to Lok Adalat. On

09.09.2023 the matter was settled before the Lok Adalat and an

award was passed by the Lok Adalat.

2. In view of the above, the appeal is disposed of in terms of the

award passed by the Lok Adalat. There shall be no order as to

costs. Miscellaneous applications, if any, pending shall stand

closed.

______________________________ JUSTICE M.G.PRIYADARSINI Date: 03.11.2023 GVR

 
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