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Smt. R. Prabhavathi vs Smt. R. Kalpana And 5 Others
2023 Latest Caselaw 3564 Tel

Citation : 2023 Latest Caselaw 3564 Tel
Judgement Date : 3 November, 2023

Telangana High Court

Smt. R. Prabhavathi vs Smt. R. Kalpana And 5 Others on 3 November, 2023

Bench: M.G.Priyadarsini

     THE HONOURABLE SMT. JUSTICE M.G.PRIYADARSINI

          Civil Miscellaneous Appeal No.326 OF 2012

JUDGMENT:

Aggrieved by the order dated 22.07.2011 in Succession

O.P.No.375 of 2009 passed by the learned I Additional District

Judge, Adilabad, the petitioner filed the present Civil

Miscellaneous Appeal to set aside the impugned order.

2. Sri S. Chandra Sekhar, learned counsel on record for the

appellant has submitted that the sole petitioner i.e., the

appellant herein has passed away recently and thereby the

cause in the Civil Miscellaneous Appeal does not survive.

3. In view of the above submission, the Civil Miscellaneous

appeal is dismissed as abated.

Pending Miscellaneous applications, if any, shall stand closed.

__________________________ JUSTICE M.G.PRIYADARSINI Date: 03.11.2023 AS

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