Mahesh Bigala vs M/S Rdb Legend Infrastructure ...
2023 Latest Caselaw 1871 Tel

        THE HON'BLE SRI JUSTICE T. VINOD KUMAR

AND THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY

C.M.A. No. 224 of 2023

JUDGMENT:(per the Hon'ble Sri Justice T. Vinod Kumar)

After making initial submissions, learned counsel for the

appellant(s) seeks permission of the Court to withdraw this Civil

Miscellaneous Appeal.

2. Granting permission as sought for, this Civil

Miscellaneous Appeal is dismissed as withdrawn. No order as

to costs.

3. Consequently, miscellaneous petitions pending, if any,

shall stand closed.

___________________ T. VINOD KUMAR, J

_______________________________ G.ANUPAMA CHAKRAVARTHY, J

11th May, 2023.

gra

THE HON'BLE SRI JUSTICE T. VINOD KUMAR AND THE HON'BLE SMT JUSTICE G.ANUPAMA CHAKRAVARTHY

C.M.A. No. 224 of 2023

11th May, 2023.

gra