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The A.P.S.R.T.C., Another vs Koppula Vijayanand
2023 Latest Caselaw 1500 Tel

Citation : 2023 Latest Caselaw 1500 Tel
Judgement Date : 31 March, 2023

Telangana High Court

The A.P.S.R.T.C., Another vs Koppula Vijayanand on 31 March, 2023

Bench: Namavarapu Rajeshwar Rao

THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO

M.A.C.M.A.NO.2812 OF 2013 AND M.A.C.M.A.NO.1259 OF 2014

COMMON JUDGMENT:

Pursuant to the request made by the counsel

appearing for both the parties, the matters were referred to

Lok Adalat.

The matters were settled before the Lok Adalat and

an award was passed by the Lok Adalat on 11.12.2021.

In view of the above, the M.A.C.M.A NoS.2812 of

2013 and M.A.C.M.A.No.1259 of 2014 are disposed of in

terms of the award passed by the Lok Adalat. There shall

be no order as to costs.

Miscellaneous Petitions, if any, pending shall stand

closed.

__________________________________ NAMAVARAPU RAJESHWAR RAO, J

31st day of March, 2023 CHS

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