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The New India Assurance Co. Ltd., ... vs Smt. T. Anasuya, Secbad 2 Others
2023 Latest Caselaw 1492 Tel

Citation : 2023 Latest Caselaw 1492 Tel
Judgement Date : 31 March, 2023

Telangana High Court

The New India Assurance Co. Ltd., ... vs Smt. T. Anasuya, Secbad 2 Others on 31 March, 2023

Bench: Namavarapu Rajeshwar Rao

THE HON'BLE SRI JUSTICE NAMAVARAPU RAJESHWAR RAO
                M.A.C.M.A.NO.134 OF 2014


JUDGMENT:

Pursuant to the request made by the counsel

appearing for both the parties, the matter was referred to

Lok Adalat.

The matter was settled before the Lok Adalat and an

award was passed by the Lok Adalat on 11.02.2023.

In view of the above, the M.A.C.M.A is disposed of in

terms of the award passed by the Lok Adalat. There shall

be no order as to costs.

Miscellaneous Petitions, if any, pending shall stand

closed.

__________________________________ NAMAVARAPU RAJESHWAR RAO, J

31st day of March, 2023 CHS

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