Mohd.Abdul Jabbar Khan vs Syedcca Salma Sultana Sana Hyd.
2023 Latest Caselaw 1470 Tel

        THE HON'BLE SRI JUSTICE T. VINOD KUMAR
                         AND
         THE HON'BLE SMT JUSTICE P.SREE SUDHA

                      CMA. No. 339 of 1996
JUDGMENT:(per the Hon'ble Sri Justice T. Vinod Kumar)

      When the matter was listed on previous occasions i.e.,

02.02.2023

and 15.03.2023, none appeared for the appellant,

and the matter was directed to be listed on 29.03.2023, under

the caption of 'for dismissal'.

2. Despite the matter being listed today under the caption of

'for dismissal', there is no representation for the appellant,

which indicates that the appellant is not interested in pursuing

the matter any further.

3. In view of the above, the CMA is dismissed for non-

prosecution. No order as to costs.

4. Consequently, miscellaneous petitions pending, if any,

shall stand closed.

___________________ T. VINOD KUMAR, J

___________________ P.SREE SUDHA, J 29th March, 2023 gra

THE HON'BLE SRI JUSTICE T. VINOD KUMAR AND THE HON'BLE SMT JUSTICE P.SREE SUDHA

CMA. No. 339 of 1996 (per the Hon'ble Sri Justice T.Vinod Kumar)

29th March, 2023

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