Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

National Insurance Company ... vs C Thanaji, Ranga Reddy Dist Anr
2023 Latest Caselaw 1423 Tel

Citation : 2023 Latest Caselaw 1423 Tel
Judgement Date : 27 March, 2023

Telangana High Court

National Insurance Company ... vs C Thanaji, Ranga Reddy Dist Anr on 27 March, 2023

Bench: M.Laxman

              THE HON'BLE SRI JUSTICE M.LAXMAN
         CIVIL MISCELLANEOUS APPEAL No.472 of 2015

JUDGMENT:

1. It is brought to the notice of this Court that the parties

settled the matter out of Court, in pursuance of which, the matter

was referred to Lok Adalat for settlement. Accordingly, an award

was passed by the Lok Adalat dated 11.02.2023.

2. In view of the same, this appeal is disposed of in terms of the

award was passed by the Lok Adalat, dated 11.02.2023. No costs.

Miscellaneous Petitions pending, if any, shall stand closed.

______________________ JUSTICE M.LAXMAN

27.03.2023 pld

THE HON'BLE SRI JUSTICE M.LAXMAN

CIVIL MISCELLANEOUS APPEAL No.472 of 2015

27.03.2023

pld

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media