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Shyam Sunder Agarwal, vs Prachi P. Shah,
2023 Latest Caselaw 1375 Tel

Citation : 2023 Latest Caselaw 1375 Tel
Judgement Date : 23 March, 2023

Telangana High Court

Shyam Sunder Agarwal, vs Prachi P. Shah, on 23 March, 2023

Bench: A.Santhosh Reddy

     THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

          CIVIL REVISION PETITION NO.6769 OF 2017

ORDER:

The present Civil Revision Petition is filed aggrieved by the

judgment dated 02.11.2017 in R.A.No.87 of 2016 passed by the

learned Additional Chief Judge, City Small Causes Court,

Hyderabad.

2. Learned counsel for respondents is present.

3. No representation on behalf of the petitioner in spite of

listing the matter today under the caption "for dismissal". It

appears that the petitioner is not evincing any interest in

prosecuting the matter.

4. Accordingly, the Civil Revision Petition is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________ JUSTICE A.SANTHOSH REDDY Date: 23.03.2023 ns

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