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Ch.Sreelatha, vs B. Jagannath Reddy,
2023 Latest Caselaw 1374 Tel

Citation : 2023 Latest Caselaw 1374 Tel
Judgement Date : 23 March, 2023

Telangana High Court

Ch.Sreelatha, vs B. Jagannath Reddy, on 23 March, 2023

Bench: M.G.Priyadarsini

      THE HON'BLE SMT. JUSTICE M.G. PRIYADARSINI

                   APPEAL SUIT No. 286 OF 2012

JUDGMENT:

The Learned counsel for the appellant seeks permission

of this Court to withdraw the Appeal as the parties settled the

dispute amicably out of Court.

Permission is accorded and the Appeal Suit is

accordingly dismissed as withdrawn. No order as to costs.

Miscellaneous applications pending, if any, shall stand

closed.

_______________________________ JUSTICE M.G. PRIYADARSINI

23.03.2023 gms

THE HON'BLE SMT. JUSTICE M.G. PRIYADARSINI

APPEAL SUIT No. 286 OF 2012

23.03.2023

gms

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