G. Bagi Reddy vs V. Balamani
2023 Latest Caselaw 1373 Tel

         THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

                   APPEAL SUIT No.2654 of 2004


JUDGMENT:

Since there was no representation on behalf of appellants on the

earlier occasion, the matter, which pertains to 2004, was directed to

be listed today under the caption 'For Dismissal'. Even today, there is

no representation on behalf of appellants. It is presumed that the

appellants are not interested to proceed with the appeal.

Hence, the Appeal Suit stands dismissed for non-prosecution.

No order as to costs.

Miscellaneous applications, if any, pending shall stand

dismissed.

______________________________ JUSTICE M.G. PRIYADARSINI

23.03.2023 gms 2 MGP,J A.S.No.2654 of 2004

THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

APPEAL SUIT No.2654 of 2004

23.03.2023

gms