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P.Bujji vs P.Obul Reddy Public School
2023 Latest Caselaw 1354 Tel

Citation : 2023 Latest Caselaw 1354 Tel
Judgement Date : 21 March, 2023

Telangana High Court
P.Bujji vs P.Obul Reddy Public School on 21 March, 2023
Bench: G.Radha Rani
THE HONOURABLE Dr. JUSTICE B.SIVA SANKARA RAO
M.A.C.M.A.No. 28 OF 2011

JUDGMENT:

Despite the matter listed under the caption 'For Dismissal', there is no representation, thereby the appeal is dismissed with no costs for default. Pending miscellaneous petitions, if any, in

this appeal shall stand dismissed in consequence.

Dr. B.SIVA SANKARA RAO, J.

Date: 20-11-2013.

JSK

 
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