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Syed Shah Ahmed Moinuddin Quadri ... vs Syed Wasiullah Quadri Alias Nizam
2023 Latest Caselaw 1352 Tel

Citation : 2023 Latest Caselaw 1352 Tel
Judgement Date : 21 March, 2023

Telangana High Court
Syed Shah Ahmed Moinuddin Quadri ... vs Syed Wasiullah Quadri Alias Nizam on 21 March, 2023
Bench: A.Santhosh Reddy
     THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

          CIVIL REVISION PETITION NO.7456 OF 2017

ORDER:

The present Civil Revision Petition is filed aggrieved by the

judgment and decree dated 07.09.2017 passed in O.S.No.310 of

2016 (Old O.S.No.114 of 2010) on the file of Telangana State

Waqf Tribunal, Hyderabad.

2. No representation on behalf of the petitioner in spite of

listing the matter today under the caption "for dismissal". It

appears that the petitioner is not evincing any interest in

prosecuting the matter.

3. Accordingly, the Civil Revision Petition is dismissed for non-

prosecution. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

___________________________ JUSTICE A.SANTHOSH REDDY Date: 21.03.2023 ns

 
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