M. Venkata Ramana vs P. Prakash
2023 Latest Caselaw 1337 Tel

         THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

                    APPEAL SUIT No.892 of 2008


JUDGMENT:

Since there was no representation on behalf of appellants on the

earlier occasion, the matter, which pertains to 2008, was directed to

be listed today under the caption 'For Dismissal'. Even today, there is

no representation on behalf of appellants. It is presumed that the

appellants are not interested to proceed with the appeal.

Hence, the Appeal Suit stands dismissed for non-prosecution.

No order as to costs.

Miscellaneous applications, if any, pending shall stand

dismissed.

______________________________ JUSTICE M.G. PRIYADARSINI

20.03.2023 gms 2 MGP,J A.S.No.892 of 2008

THE HON'BLE SMT. JUSTICE M.G.PRIYADARSINI

APPEAL SUIT No.892 of 2008

20.03.2023

gms