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A.P.S.R.T.C., Another vs Chikkam Ratnam
2023 Latest Caselaw 1304 Tel

Citation : 2023 Latest Caselaw 1304 Tel
Judgement Date : 16 March, 2023

Telangana High Court
A.P.S.R.T.C., Another vs Chikkam Ratnam on 16 March, 2023
Bench: Lalitha Kanneganti
       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                       MA CMA No.1500 of 2013

JUDGMENT:

Learned counsel for the appellants-RTC seeks permission to

withdraw the appeal.

Permission is accorded and the appeal is dismissed as

withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand

dismissed.

_______________________ LALITHA KANNEGANTI, J

16th March, 2023.

sj

 
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