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Apsrtc vs Smt.J.Sabitha
2023 Latest Caselaw 1298 Tel

Citation : 2023 Latest Caselaw 1298 Tel
Judgement Date : 16 March, 2023

Telangana High Court
Apsrtc vs Smt.J.Sabitha on 16 March, 2023
Bench: Lalitha Kanneganti
       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                       MA CMA No.2101 of 2010

JUDGMENT:

Learned counsel for the appellant-RTC seeks permission to

withdraw the appeal.

Permission is accorded and the appeal is dismissed as

withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand

dismissed.

_______________________ LALITHA KANNEGANTI, J

16th March, 2023.

sj

 
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