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K Sudhakar vs Shajja Sultana Another
2023 Latest Caselaw 1294 Tel

Citation : 2023 Latest Caselaw 1294 Tel
Judgement Date : 16 March, 2023

Telangana High Court

K Sudhakar vs Shajja Sultana Another on 16 March, 2023

Bench: A.Santhosh Reddy

      THE HONOURABLE SRI JUSTICE A.SANTHOSH REDDY

          CIVIL REVISION PETITION NO.5362 OF 2017

ORDER:

This Civil Revision Petition is filed aggrieved by the Judgment

dated 11.08.2017 passed in R.A.No.106 of 2013 by the Chief

Judge, City Small Causes Court, Hyderabad.

2. Learned counsel for the petitioner has submitted that the

relief sought for in this Civil Revision Petition has become

infructuous.

3. Duly recording the said submission, this Civil Revision

Petition is dismissed as infructuous. No costs.

Pending miscellaneous applications, if any, shall stand

closed.

____________________________ JUSTICE A.SANTHOSH REDDY Date: 16.03.2023 VSU

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