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The Apsrtc Rep. By Its Managing ... vs Smt.Mala Anantha,
2023 Latest Caselaw 1292 Tel

Citation : 2023 Latest Caselaw 1292 Tel
Judgement Date : 16 March, 2023

Telangana High Court
The Apsrtc Rep. By Its Managing ... vs Smt.Mala Anantha, on 16 March, 2023
Bench: Lalitha Kanneganti
       HON'BLE SMT. JUSTICE LALITHA KANNEGANTI

                       MA CMA No.3011 of 2011

JUDGMENT:

Learned counsel for the appellants-RTC seeks permission to

withdraw the appeal.

Permission is accorded and the appeal is dismissed as

withdrawn. No order as to costs.

Miscellaneous petitions, if any pending in this appeal, shall stand

dismissed.

_______________________ LALITHA KANNEGANTI, J

16th March, 2023.

sj

 
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